High CourtsSingle Bench

Dr. Biswajit Gopal Roy vs Sikkim University & Ors

Sikkim High Court · Decided on 3 August 2021 · Citation: (2021) 08 SIK CK 0003

HON’BLE JUDGES
Meenakshi Madan Rai, J
RESULT
Disposed Of
CASE NUMBER
Writ Petition (C) No. 03 Of 2020
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Judgment

7 paragraphs · 106 words

Meenakshi Madan Rai, J

Heard on I.A. No.03 of 2021, which is an application filed by the Petitioner seeking to withdraw the instant Writ Petition.

Learned Counsel for the Petitioner submits that the Petitioner was permitted by the Respondent No.1-Sikkim University, to appear and take part in the

interview conducted by the Respondent No.1 on on 22.06.2021, for the post of Associate Professor (Chemistry). That, as such he seeks to withdraw

the instant Petition.

The Respondents No.1 and 2 have no objection.

In view of the above submissions, Writ Petition stands disposed of as withdrawn as also I.A. No.03 of 2021 and I.A. No.01 of 2020.