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Judgment
5 paragraphs · 85 wordsMr. Diggaj Pathak, learned counsel for the petitioner has explained his difficulties in continuing as the counsel for the petitioner. On his prayer, he is discharged.
Mr. Dipesh Sinha, Advocate has appeared for the petitioner. He may file vakalatnama within one week, as prayed.
From the submissions, it appears that audit of petitioner's system is still underway. Audit Report should be shared as soon as it is available.
Post the matter under the same head on 1.4.2022.
Interim order to continue till the next date.