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Judgment
3 paragraphs · 114 wordsToday Mr. Diggaj Pathak, learned counsel for Seven Star DOT COM Pvt. Ltd., petitioner in BP No. 443 of 2021 has submitted that parties have moved on in the light of order dated 3.6.2021 and entered into and agreement in the spirit of that order and hence, the impugned disconnection notice has lost its force . He wants to withdraw the petition in view of such developments.
Learned Counsel for Zee Entertainment Enterprises Ltd., petitioner in BP No. 386 of 2021 wants a short adjournment to seek instructions as to whether the LCN issue raised in his petition survives any further or not.
Let the matter be listed under the same head on 6.10.2021.