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Siti Cable Network vs Acme Digicom Pvt Ltd Ors

Telecom Disputes Settlement And Appellate Tribunal · Decided on 12 July 2022 · Citation: (2022) 07 TDSAT CK 0024

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition Nos. 424, 425, 426 Of 2016
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Judgment

2 paragraphs · 153 words

Mr. V. Suresh Kumar was produced as witness by the Petitioner whose further cross-examination was concluded today. A photocopy of the certified true copy of the Resolution dated 17.01.2013 was produced by the witness; being a photocopy it was singed and marked as "C-1" for identification and is attached with the cross-examination of the witness and the witness is discharged.

A common cross-examination has taken place in B.P.Nos.425 and 426 of 2016 along with the instant petition. Let the photocopies of further cross-examination of the witness done on 08.07.2022 and today be placed on record in B.P.Nos.425 and 426 of 2016 as well. It was submitted on behalf of the Petitioner that they intend to conclude their evidences today. Respondent No.1 is directed to produce his witness Mr. Raj Kumar Mishra for his cross-examination on the next date fixed in the matter. Let the matter be listed for evidences on 26th August, 2022.