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Siti Network Ltd vs Times Strategic Solutions Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 28 March 2023 · Citation: (2023) 03 TDSAT CK 0056

HON’BLE JUDGES
Biresh Kumar, Registrar
RESULT
Allowed
CASE NUMBER
Broadcasting Petition No. 85 Of 2019 With Misc Application No.346 Of 2019
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Judgment

2 paragraphs · 88 words

Two days further time is prayed and allowed to the Petitioner for filing their evidence affidavit. In case the evidence affidavit is not filed by 3.4.2023, the Registry of this Court is directed to list the matter before the Hon'ble Bench for passing appropriate orders regarding right of the Petitioner to file their evidence affidavit.

In case the evidence affidavit is filed within the time allowed, the Respondents may file their evidence affidavit within four weeks thereafter. Let the matter be listed for directions on 3rd May, 2023.