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Indian Cable Net Company Ltd vs Direct News Pvt. Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 26 April 2023 · Citation: (2023) 04 TDSAT CK 0044

HON’BLE JUDGES
Biresh Kumar, Registrar
RESULT
Allowed
CASE NUMBER
Broadcasting Petition No. 699 Of 2020
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Judgment

3 paragraphs · 88 words
1.

Time is prayed on behalf of the Petitioner for filing their evidence affidavits during the course of the day.

2.

It was submitted on behalf of the Respondents that they have served two different copies of the evidence affidavits on the Respondents.

3.

The Petitioner is allowed time till today for filing their evidence affidavits but after serving a physical copy on the Respondents. The Respondents may file their evidence affidavits within four weeks from now. Let the matter be listed on 1st June, 2023 for "Directions."