Tribunals and CommissionsSingle Bench

Siti Networks Ltd vs Arpita Cable Network

Telecom Disputes Settlement And Appellate Tribunal · Decided on 7 November 2023 · Citation: (2023) 11 TDSAT CK 0005

HON’BLE JUDGES
Sanjeev Pandey, Director
CASE NUMBER
Broadcasting Petition Nos. 604, 605, 612 Of 2021
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Judgment

1 paragraphs · 95 words

It was submitted by Mr. V. Suresh Kumar, A.R. of IRP that he intends to file fresh Vakalatnama in these matters. Mr. V. Suresh Kumar seeks further time of one week for filing Vakalatnama. On last occasion when the matters were listed on 27.9.2023 two weeks time was sought and granted for filing Vakalatnama. Time sought for is given. Ms. Bhawana, Learned Counsel for Respondents seeks further time of four weeks for filing evidence affidavits. By way of last indulgence time as prayed for is given. List the matter for Directions on 15th December, 2023.