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Siti Networks Ltd vs C And B Cable Network

Telecom Disputes Settlement And Appellate Tribunal · Decided on 11 May 2023 · Citation: (2023) 05 TDSAT CK 0024

HON’BLE JUDGES
Dhirubhai Naranbhai Patel, Chairperson · Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition No. 779 Of 2021 With Misc Application No. 429 Of 2022
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Judgment

3 paragraphs · 113 words
1.

Counsel appearing for the petitioner is seeking time to file rejoinder affidavit. Rejoinder affidavit shall be filed within two weeks, copy whereof shall be supplied to the counsel for the respondent.

2.

There is typographical error in our order dated 11.01.2023 to the extent that "M.A. 429/2021'' was mentioned in our order instead of that it shall be now  read as ''M.A. No. 429/2022". Rest of the order dated 11.01.2023 shall  remain intact as it as.

3.

This Broadcasting Petition shall be listed before the Indore Bench in the State of Madhya Pardesh on 14.7.2023 at 11 a.m. in pursuance of Govt. of India's Gazette Notification No. 3708 dated 18th August, 2022.