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6 paragraphs · 92 words
BP No. 15 of 2022
Counsel appearing for the petitioner seeks time to file a rejoinder affidavit. Time, as prayed for, is granted.
M A No. 58 of 2022 in BP No. 15 of 2022
Counsel appearing for applicant / respondent seeks time to file a rejoinder affidavit to the reply given by the non- applicant / petitioner. Time, as prayed for, is granted.
Interim relief granted earlier vide order dated 28.1.2022 shall stand continue to be operative during the pendency of this Broadcasting Petition.
This matter is, therefore, adjourned to 12.5.2022.