Tribunals and CommissionsSingle Bench

Siti Networks Ltd vs Jitu Video Cable

Telecom Disputes Settlement And Appellate Tribunal · Decided on 6 September 2023 · Citation: (2023) 09 TDSAT CK 0007

HON’BLE JUDGES
Subodh Kumar Gupta, Member
CASE NUMBER
Broadcasting Petition Nos. 775, 776, 777, 778, 780, 781 Of 2021
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Judgment

2 paragraphs · 83 words
1.

Learned counsel appearing for the petitioner submits that proceedings have already been initiated against this petitioner under the Insolvency and Bankruptcy Code (IBC) before NCLT, Mumbai Bench and in C.P.No.690/IBC/MB/2022, Interim Resolution Professional (IRP) has already been appointed by NCLT, Mumbai vide order dated 22.2.2023 and, therefore, counsel for the petitioner is seeking time because now counsel has to be appointed by IRP in all the Siti Cable Network Ltd matters before this Tribunal.

2.

These matters are, therefore, adjourned to 22.12.2023.