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Judgment
6 paragraphs · 108 wordsAs prayed affidavit of service may be filed in B P Nos. 10,11 and 14 of 2021 within two weeks.
In rest of the petitions, as per submissions, notice could not be effected for various reasons and, hence, a prayer has been made for fresh notice
through paper publication. The prayer is allowed. In B P Nos. 5 to 9, 12 and 13 of 2021, let fresh notice be served through paper publication in
two prominent newspapers of the concerned area; one should be vernacular. Affidavit of service in respect of paper publication should be filed
within four weeks.
Post the matter under the same head on 8.9.2021.
