Tribunals and CommissionsSingle Bench

Siti Networks Ltd vs Zahid Cable Tv Network

Telecom Disputes Settlement And Appellate Tribunal · Decided on 2 August 2021 · Citation: (2021) 08 TDSAT CK 0001

HON’BLE JUDGES
Shiva Kirti Singh, CP
CASE NUMBER
Broadcasting Petition Nos. 17, 18, 19, 21, 23, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33 Of 2021
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Judgment

7 paragraphs · 138 words

Heard learned counsel for the petitioner. Mr. Sharath Sampath Advocate has appeared for respondent in B P No. 20 of 2021. As prayed by Mr.

Sharath Sampath, he may file reply within six weeks. Let this matter be listed under the same head on 13.9.2021.

Learned counsel for the petitioner is permitted to file affidavit of service within two weeks.

It appears that in some of the matters, such as B P Nos. 18,19,23,24,25,29, 30 and 31 of 2021, service could not be effected by usual means. As

prayed, let fresh notice be issued through paper publication in two prominent newspapers of the concerned area, one should be in vernacular.

Affidavit of service in respect of paper publication should be filed within four weeks.

Awaiting appearance of the respondents, post the matter under the same head on 2.9.2021.