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Siti Networks Ltd vs Prime Cable Tv Network

Telecom Disputes Settlement And Appellate Tribunal · Decided on 9 December 2022 · Citation: (2022) 12 TDSAT CK 0030

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition No. 371 Of 2021
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Judgment

3 paragraphs · 82 words

Nobody appears on behalf of the Respondents even today. The requisite Police Station details were filed on behalf of the Petitioner on 08.12.2022. An Affidavit of Service was filed on behalf of the Petitioner on 26.08.2022 regarding the service of notices Dasti as well as through e-mail.

Let the matter be listed before the Hon'ble Bench for passing  appropriate orders against the absent Respondents. Let the matter be listed before this Court thereafter as per the directions of the Hon'ble Bench.

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