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Judgment
4 paragraphs · 86 words
Counsel appearing for petitioner is seeking time to file the affidavit of service of notice upon respondent in some of the aforesaid petitions.
Counsel appearing for respondent no. 1 in BP No. 562 of 2021 is seeking time to get instructions and to file the reply. Time, as prayed for, is granted.
Counsel appearing for petitioner in BP Nos. 564 and 565 of 2021 is seeking time to file the rejoinder affidavit. Time, as prayed for, is granted.
Hence, all these matters are adjourned to 11.10.2022.
