Tribunals and CommissionsSingle Bench

Siti Networks Ltd. vs Soni Communication And Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 4 February 2021 · Citation: (2021) 02 TDSAT CK 0032

HON’BLE JUDGES
Sanjeev Pandey, Deputy Registrar
CASE NUMBER
Broadcasting Petition 214, 217, 221, 222, 223, 224, 225, 226, 227, 234, 235, 236, 237, 242 Of 2018
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Judgment

6 paragraphs · 149 words

These matters were listed today for framing of issues. Mr. Himanshu Lilani, Advocate appears for Petitioner.  Mr. Nasir Husain, Mr. Aditya

Krishna and Ms. Sakshi Chamoli, Advocates appear for R-2 in B.P. No. 221/2018, 242/2018 and 234 to 237/2018 respectively.  No one

appears for R-1 and R-2 in B.P. Nos. 222, 223 and 227/2018. Mr. Himanshu, Advocate for petitioner prays for imposition of suitable cost upon R-1

in B.P. No. 227/2018 stating that on last occasion Mr. Nittin Bhatia, Advocate has made incorrect statement that he has not received the copy of the

rejoinder affidavit although the said affidavit was provided to him by electronic means. When this prayer was made on last occasion it was deemed

fit to consider it in the presence of Mr. Bhatia.   Today Mr. Nittin Bhatia is not present.   List on 15th March, 2021 for framing of issues.