AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
5 paragraphs · 111 wordsThese matters were listed today for framing of issues.  Petitioner in these matters had already submitted draft issues.   Earlier, time was
sought on the ground that that settlement talks were going on in B.P. No. 338/2020 with the opposite side.  Today, Mr. Sunder Khatri,
appearing for the Respondent in B.P. No. 340/2020 submits that they are on the verge of settlement, so some time may be granted.  List these
matters on 13th May, 2021 for framing of issues. Respondents must file their draft issues prior to the next date fixed in these matters in case there
is no settlement.  There shall be no extension further.
