AI Structured Summary
Not yet generated for this judgment
Judgment
Despite the notice issued by this Tribunal, respondent no. 2 is not appearing in this matter.
Today also when the matter is called out, nobody appears for the respondent. Hence, fresh notice upon respondent no.2 to be served upon Mr. Sachin Narayan, 902, 9th A Cross, 6th main, 2nd Stage, Mahalaxmipuram, Bangalore-560086. Notice to be served through Head of Police Station. The required details are given below :
Detail of Jurisdictional Police Station
The Police Inspector
Mahalaxmipuram Police Station,
109,2nd Cross Road, 11th C Cross Road,
Bovipalya, Nagapura,
Bangalore- 560086
The Commissioner of Police
2, Ali Aakar Road,
Vasanthnagar, Bangalore,
Karnataka – 560051
Dasti / direct service upon the Head of aforesaid Police Station. The Head of the aforesaid Police Station will serve the notice upon the aforesaid sole proprietor of the respondent and after taking his signatures upon the notice, the papers will be returned by the Head of Police Station to this Tribunal immediately.
Notice is made returnable on 25.7.2022.