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Sri Sai Communication Digital Cable Network vs Zee Entertainment Enterprise Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 4 October 2023 · Citation: (2023) 10 TDSAT CK 0003

HON’BLE JUDGES
Sanjeev Pandey, Director
CASE NUMBER
Broadcasting Petition No. 219 Of 2021
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Judgment

2 paragraphs · 108 words
1.

Mr. Vishwajeet Singh, Advocate for the Petitioner seeks two weeks time to file an application seeking Orders of the Hon'ble Tribunal to appoint a Court Commissioner for further cross-examination of his witness. The Hon'ble Tribunal vide Order dated 14.9.2023 had permitted the Petitioner to file such application. Two weeks time is given to the Petitioner to file the application seeking appointment of the Court Commissioner. List the matter for "Directions" before this Court on 17th November, 2023.

2.

The Registry of this Court is directed to list the application to be filed by the Petitioner before the Hon'ble Tribunal for passing appropriate orders on any convenient date.