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Judgment
4 paragraphs · 100 words1.
Case taken up. Learned Counsel for both side are present.
2.
In both of these Broadcasting Petition Nos. 74 of 2021 and 277 of 2021, Miscellaneous Application Nos. 278 of 2023 and 279 of 2023 are being said to be listed for disposal for the first time before this Bench. A time is being requested by Counsel for Petitioner for filing objections over it.
3.
Let objections and rejoinder, if any, be exchanged in between, and filed within two weeks.
4.
List the matter 'for hearing' on 13.03.2024 for disposal of these two Miscellaneous Applications, in these two Petitions.