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Judgment
Tarlok Singh Chauhan, J
CMP(M) No. 348 of 2020
For the reasons stated in the application, the delay in filing of the Review Petition is condoned. Application stands disposed of.
Review Petition No. 25 of 2020
There is no error apparent on the face of the record calling for the review of order dated 03.01.2020 passed in CWPOA No. 6028 of 2019.
Even otherwise the controversy in CWPOA No. 2820 of 2020, (earlier OA No. 4686 of 2017, titled Rajesh Kumar and another vs. State of
Himachal Pradesh), is totally different from one that was raised by respondent herein in CWPOA No. 6028 of 2019.
Consequently, the review petition is dismissed, so also pending application(s), if any. Parties are left to bear their own costs.