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Judgment
6 paragraphs · 94 wordsMeenakshi Madan Rai, J
On the last date, i.e., on 09-12-2024, this Court had ordered that the Learned Additional Public Prosecutor shall make over the case papers pertaining to the instant matter to Learned Counsel for the Respondents.
It is submitted by Learned Senior Counsel for the Respondents today that the documents were made over to him only yesterday.
In view of the short period of time during which he was unable to examine the documents, he seeks short date to file his response to the I.A. No.01 of 2024.
Considered.
List on 12-03-2025.