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Judgment
4 paragraphs · 154 wordsTarlok Singh Chauhan, J
The petitioner is working in the sub-cadre/ difficult area since 2014 and has completed six years of service there. He is, thus, entitled to be transferred and posted in soft area in terms of the transfer policy.
Accordingly, the present petition is disposed of by permitting the petitioner to file a representation clearly specifying therein five stations of his choice, out of which, one should essentially be outside his home district and in case such representation is made within a week from today, then the respondents shall consider and decide the same in accordance with the transfer policy and also instructions issued from time to time and pass necessary consequential orders of posting the petitioner in any one of the five stations opted by him within a further period of three weeks. Pending application(s), if any, also stand disposed of.
For compliance to come up on 25.11.2020.