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Judgment
5 paragraphs · 108 wordsThis matter was listed today for framing of issues. Ms. Manaswi Sood, Advocate appears as Proxy Counsel for Mr. Akhil Shankhwar, Advocate
for petitioner and seeks further time of two weeks for filing rejoinder. Prayer is opposed by Mr. Kabir Dixit, Advocate for respondent stating that
on last occasion, by way of final indulgence, four weeks time was given to petitioner to file rejoinder.  Another opportunity is given to petitioner to
file evidence affidavit in two weeks time failing which Registry shall accept it after payment of cost of Rs. 5000/- in favour of opposite side.  List
on 17th March, 2021 for framing of issues. Â