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Judgment
8 paragraphs · 181 wordsThis matter was listed today for framing of issues. Ms. Manaswi Sood, Advocate appears as Proxy Counsel for Mr. Akhil Shankhwar, Advocate
for petitioner and states that she is ready with issues.   Mr. Vidit Monga, Advocate appears as Proxy Counsel for Mr. Nishant Patil, Advocate
for respondent and states on instructions that he has not received the copy of rejoinder affidavit.  Ld. Counsel for petitioner submits that before
filing the rejoinder in the Registry, a copy was duly served on the opposite side by way of Speed Post.  Mr. Rajesh Pant, Desk Officer in the
Registry, after verification of the record, submits that the rejoinder affidavit was filed in the Registry on 21.10.2020, alongwith the copy of Speed Post
receipt.  On last occasion, when the matter was listed on 21.12.2020 for framing of issues no one appeared for respondent.  Mr. Vidit Monga
later states that he will verify from his office whether the rejoinder affidavit was received or not.   List tomorrow i.e. on 12th February, 2021
at 3.30 p.m. for framing of issues.Â
