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Judgment
3 paragraphs · 82 wordsThis application has been preferred to bring on record the newly appointed authorised representative of the petitioner company.
Having heard the counsel for the petitioner and looking to the facts and circumstances of the case, it appears that Mr. Amit Kumar Jain was representative of the petitioner and Ms. Lalita Singh, Senior Manager (Legal) is now duly authorised to represent the petitioner company. These facts are taken on record. M.A is allowed and disposed of.
This Telecom petition is adjourned to 3.8.2022.