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Judgment
8 paragraphs · 86 words
Bhaskar Raj Pradhan, J
Heard.
Issue notice upon the respondents.
Ms Sangita Pradhan, learned Assistant Solicitor General of India, appears on behalf of respondents no.1 and 2. She accepts notice and waives formal notice thereof.
Mr. Yadev Sharma, learned Additional Government Advocate, appears on behalf of respondent no.3. He accepts notice and waives formal notice thereof.
Counter-affidavit be filed within a period of 4 weeks and 2 weeks thereafter, for rejoinder, if any.
Issue notice on I.A. No. 1 of 2022 as well.
List on 27.05.2022.