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Judgment
2 paragraphs · 109 words
CA No. 75/21
Heard the Learned counsels. Short note on behalf of the respondent has been filed vide Diary No. 00489/19 dated 04.09.2023, short note on behalf of applicant has been filed vide Diary No. 00489/20 dated 04.09.2023, written submission on behalf of respondent Nos. 3 to 5 has been filed vide Diary No. 00490/5 dated 04.09.2023, short note on behalf of the respondent No. 1 has been filed vide Diary No. 00489/21 dated 04.09.2023, written submission on behalf of Respondent No. 6 has been filed vide Diary No. 00489/18 dated 04.08.2023. All are taken on record. List all the connected IAs and CAs on 11.09.2023 on supplementary list.