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Judgment
3 paragraphs · 105 words
Bhaskar Raj Pradhan, J
1.
Number of respondents have been freshly added. Out of 205 newly impleaded respondents, as per the office note total of 32 respondents i.e. respondent nos. 8, 15, 16, 25, 26, 34, 35, 37, 51, 53, 57, 58, 63, 64, 66, 67, 73, 76, 78, 79, 81, 85, 92, 111, 114, 120, 123, 125, 160, 166, 205 and 206 are not served. The Registry still does not have enough information whether they have been served or not. The rest of them although served, however, are not represented today.
2.
List this matter on 25.04.2024 to ensure services upon all the respondents.
