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Judgment
5 paragraphs · 94 words
Sanjay Kumar, CJ
Heard Mr. Kh. Samarjit, learned Deputy Solicitor General for India, appearing for the review petitioner.
Notice to the respondents, returnable on 18.10.2022.
Steps shall be taken for effecting service of notice upon the respondents by speed post for the date fixed and proof of such service shall be filed.
Post on 18.10.2022 along with Contempt Case No. 129 of 2022. Registry is directed to print the name of Mr. Kh. Samajit, learned Deputy Solicitor General for India, in the cause list in the place of Mr. S. Samarjeet, learned Sr. PCCG.