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Judgment
7 paragraphs · 101 words
Sanjay Kumar, CJ
Heard Mr. N. Ibotombi, learned senior counsel, appearing for the appellant.
Notice to the respondents, returnable on 06-12-2022.
Mr. Paikhomba, learned counsel, represents Mr. Kh. Samarjit, learned DSGI, and takes notice for respondent Nos. 1 to 3. Mr. R.K. Umakanta, learned Government Advocate, takes notice for respondent Nos. 4 to 6.
Steps shall be taken for effecting service of notice upon respondent Nos. 7 to 9 by speed post for the date fixed and proof of such service shall be filed.
Post on 06-12-2022.
Prayer for interim relief shall be considered after effective appearance of all the respondents.