High CourtsSINGLE BENCH(2017) 01 J&K CK 0004

United India Insurance Co. vs Darshna Devi and Ors.

Jammu And Kashmir High Court · Decided on 31 January 2017 · Citation: 2017 0 AAC 1448

HON’BLE JUDGES
Ramalingam Sudhakar
RESULT
Allowed
CASE NUMBER
141 of 2016

AI Structured Summary

Not yet generated for this judgment

Judgment

23 paragraphs · 54 words

1.,Loss of Dependency,"Rs.

14,56,000/-",

2.,Funeral Expenses,"Rs. 25,000/-",

3.,Loss of Estate,"Rs. 5,000/-",

4.,Loss of Consortium,"Rs.

1,00,000/-",

5.,Loss of love and care,"Rs.

1,00,000/-",

6.,Expenses on treatment,"Rs. 50,000/-",

7.,Transportation Expenses,"Rs. 14,000/-",

,Total,"Rs.

17,50,000/-",

,,,

4.,"Loss of

consortium","Rs. 1,00,000/-","Rs. 1,00,000/-

5.,"Loss of love

and care","Rs. 1,00,000/-","Rs. 1,50,000/-

6.,"Expenses on

treatment","Rs. 50,000/-","Rs.50,000/-

7.,"Transportation

expenses","Rs. 14,000/-","Rs. 14,000/-

,Total,"Rs. 17,50,000/-","Rs.

14,29,000/-