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Judgment
23 paragraphs · 64 words
,"FATA L ACCIDENTS
Date of accident",27.2.2004,
Age,39 years,,
Occupatio n,Employee in FCI,8848/-,
Claimants,"Widow, 4 children and
mother",,
,Heads of claim,Tribunal,High Court
Sl.No.,,Amount (Rs.),Amount (Rs.)
1.,Income,"10,000 (monthly)","2,42,606 (annual)
2.,"Add, % of increase 50%",,"3,63.909
3.,"Less, Deduction",,"2,72,932
4.,"Multiplicand (annualized
by multiplying 12)","80,000","2,72,932
5.,Multiplier,16,15
6.,Loss of dependence,"12,80,000","40,93,980
7.,"Medical Expenses &
Transportation",,
8.,"Loss of Consortium &
funeral expenses","10,000","1,00,000
9.,Loss of love and affection,,"2,00,000
10.,Loss to estate,,5000
11.,Funeral expenses,,5000
,,"12,90,000","44,03,980