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Judgment
6 paragraphs · 100 wordsRavindra Maithani, J
Applicant Vikky @ Mangal Singh is in judicial custody in Case Crime No.100 of 2021, under Section 302 IPC, Police Station Bazpur, District Udham Singh Nagar. He has sought his release on bail.
This is the second bail application. The first bail application, being BA1 No.70 of 2022, was rejected on 21.03.2023.
Heard learned counsel for the parties and perused the record.
Having considered, this Court does not see any new ground, which may entitle the applicant to bail. Accordingly, the bail application deserves to be rejected.
The bail application is rejected.
