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Judgment
5 paragraphs · 134 wordsDr.Kauser Edappagath, J
This Original Petition has been filed seeking expeditious disposal of S.C.No.199/2021 on the files of the Additional District & Sessions Court-III, Palakkad.
I have called for a report from the learned Sessions Judge. The learned Sessions Judge reported that the matter could be disposed of within a period of nine months from the date of receipt of the FSL Report.
The learned Senior Public Prosecutor, Smt.Seetha S., on instructions, submits that the FSL Report has already been produced before the court.
Hence, this Original Petition is disposed of with a direction to the learned Sessions Judge to dispose of S.C.No.199/2021 on the files of the Additional District & Sessions Court-III, Palakkad within a period of nine months from the date of receipt of a copy of this judgment.