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Judgment
5 paragraphs · 89 words
Mr. Basit K. Zaidi, Ld. Counsel appearing for Appellant in C.A. No. 30/2019 seeks further time of two weeks for filing rejoinder qua reply of R-1.Â
By way of final indulgence, time as prayed for is given. Ld. Counsel states that all the pleadings in this appeal have been filed.
Mr. Shafiq Ahmed, Ld. Counsel for Appellant in C.A. No. 29/2019 states that all pleadings in this appeal have been filed and that the appeal is ripe for
hearing.
List both the appeals on 15th March, 2021 for directions.