AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 95 words
H. S. Thangkhiew, J
Mr. R.K. Synrem, learned counsel has entered appearance today on behalf of the respondent No. 3, Ms. F. Kharsyiemiong, learned counsel for the respondent No. 4 and Ms. A.D. Syiem, learned counsel for the respondent No. 5.
Mr. R. Kharsyad, learned counsel for the respondents No. 1 and 2 has submitted that the matter concerning the election of Sordar Shnat of Raid Tynring had since been taken up on 29.05.2025 by the respondents No. 1 and 2 and the order will be delivered soon.
List this matter on 20th June, 2025.