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Judgment
5 paragraphs · 88 wordsH.S. Thangkhiew, J
Ms. A.Kharshiing, learned counsel has entered appearance today on behalf of the respondent No. 3. As such, service is complete on all the respondents.
Mr. R.Kharsyad, learned counsel on behalf of the respondents No. 1& 2 and Ms. B.Deingdoh, learned counsel on behalf of the respondent 4 submit that affidavit will be filed if necessary.
However, Ms. A.Kharshiing, learned counsel for respondent No. 3 prays for and is allowed to examine the matter and file the affidavit within two weeks.
List this matter on 26-02-2025.
