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Judgment
5 paragraphs · 81 wordsAhanthem Bimol Singh, J
Ms. Th. Ranjeeta, learned counsel appearing for the petitioner submitted that the present writ petition can be closed as infructuous.
Mr. Th. Sukumar, learned GA appearing for the State respondents and Mr. H. S Paonam, learned senior counsel appearing for the School Managing Committee endorses the submission made by the counsel for the petitioner.
In view of the submission made above, the present writ petition is hereby closed as infructuous.
Earlier interim order, if any, stands vacated.
