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Judgment
4 paragraphs · 79 words1.
Mr. Shivam Mehrotra, Advocate for Petitioner seeks further time of three working days four filing Rejoinder.
2.
Prayer is opposed by Mr. Himanshu Dhawan, Advocate for Respondent stating that on last occasion by way final indulgence two weeks time was given to Petitioner to file the Rejoinder Affidavit.
3.
Another opportunity is given to Petitioner to file Rejoinder Affidavit, latest by 23rd January, failing which suitable cost shall be imposed.
4.
List for framing for Issues on 08.02.2024.