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Judgment
4 paragraphs · 84 words1.
Looking to the contentious issues raised in this Broadcasting Petition, the same is Admitted.
2.
Notice upon respondent. Mr. Manikya Khanna accepts notice on behalf of respondent No.1 and Mr. Tushar Singh accepts notice on behalf of respondent no.2 and are seeking time to get instructions, to file Vakalatnama and to file reply.
3.
One week’s time is granted to file Vakalatnama. Time to file reply is granted till next date of hearing
4.
This matter under the head “For Directions” on 22.3.2024.