High Courts18 Apr 2026Disposed Of
M/s Kanika Exports Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0731
Central Goods and Services Tax Act, 2017- Section 2(62), 2(63), 39, 54, 54(1), 54(2)(e), 54(3), 54(4), 54(8), 54(14), 107(12)
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 157 of 59,258
High Courts18 Apr 2026Dismissed
Austin Hyundai (Austin Distributors Pvt Ltd) Vs Axalta Coating Systems India Pvt Ltd
Delhi High Court · (2026) 04 DEL CK 0691
Arbitration and Conciliation Act, 1996- Section 23(3), 33, 34, 36(3), 37
High Courts18 Apr 2026Allowed
Ascent Ventures Vs State Of Maharashtra
Bombay High Court · (2026) 04 BOM CK 0594
Code of Criminal Procedure, 1973- Section 294Negotiable Instruments Act, 1881- Section 138Evidence Act, 1872- Section 136
High Courts18 Apr 2026Disposed Of
Nav Maharashtra Shikshan Sanstha Society Vs Sangli Miraj and Kupwad City Municipal Corporation
Bombay High Court · (2026) 04 BOM CK 0588
Maharashtra Municipal Corporations Act, 1949- Section 132, 132(1)(b)
High Courts17 Apr 2026Dismissed
Saket Bhambri Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 04 UK CK 1708
Uttarakhand Municipal Corporation Act, 1959 - Section 331(1), 367
High Courts17 Apr 2026Dismissed
Hayat Singh Saun And Another Vs Madhavi Devi And Others
Uttarakhand High Court · (2026) 04 UK CK 1707
High Courts17 Apr 2026Dismissed
Shravan Kumar Gupta Vs Sarita Gupta
Uttarakhand High Court · (2026) 04 UK CK 1706
Provincial Small Cause Courts Act, 1887 - Section 25Nagar Nigam Adhiniyam, 1959 - Section 331(1)Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 30(1)
High Courts17 Apr 2026Allowed
Deepak Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1691
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 190, 191(1), 191(2), 324(4), 333, 351(2), 352Constitution Of India, 1950 - Article 21
High Courts17 Apr 2026Disposed Of
Shalini Gupta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1690
High Courts17 Apr 2026Disposed Of
Saleem Ahmed & Others Vs District Magistrate Collector & Others
Uttarakhand High Court · (2026) 04 UK CK 1689
High Courts17 Apr 2026Disposed Of
Surendra Vs Ramdas And Seven Others
Uttarakhand High Court · (2026) 04 UK CK 1688
Constitution Of India, 1950 - Article 227
High Courts17 Apr 2026Allowed
Mohd Danish Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 04 UK CK 1687
High Courts17 Apr 2026Disposed Of
Ramesh Shikhola Vs Kaushal Shikhola And Another
Uttarakhand High Court · (2026) 04 UK CK 1686
Constitution Of India, 1950 - Article 227
High Courts17 Apr 2026Disposed Of
Satvinder Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1647
Constitution Of India, 1950-Article 226
High Courts17 Apr 2026Disposed Of
Gurpal Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1646
Constitution Of India, 1950-Article 226, 227
High Courts17 Apr 2026Disposed Of
Neeraj Singh Kanwar And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1645
Constitution Of India, 1950-Article 226, 227
High Courts17 Apr 2026Disposed Of
Shree Amba Ji Tubewell Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1644
Constitution Of India, 1950-Article 226
High Courts17 Apr 2026Allowed
Hudson Insurance Brokers Private Limited Vs Union Territory Of Chandigarh And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1643
Constitution Of India, 1950-Article 226, 227Central Goods And Services Tax Act, 2017-Section 61, 73(1)
High Courts17 Apr 2026Disposed Of
Samson Gulam Masih Vs Punjab State Power Corporation Limited & Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1642
Constitution Of India, 1950-Article 226
High Courts17 Apr 2026Allowed/ Disposed Of
Santoshi Parida Vs Budhia Parida
Orissa High Court · (2026) 04 OHC CK 1474
Code Of Civil Procedure, 1908-Section 24, Order 5 Rule 9(5)General Clauses Act, 1897-Section 27Code Of Criminal Procedure, 1973-Section 125