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11,85,147 judgments in All Courts · page 159 of 59,258

High Courts17 Apr 2026Dismissed

Basant Lalb Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2026) 04 SHI CK 0982

Constitution Of India, 1950-Article 14, 21, 136, 226Himachal Pradesh Panchayati Raj Act, 1994-Section 122, 122(1)(n), 131, 131(2), 146, 146(1)(a), 146(2), 175(1)(d)(iii)Negotiable Instruments Act, 1881-Section 138
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High Courts17 Apr 2026Dismissed

Master M Vs State Of Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0697

Code of Criminal Procedure, 1973- Section 161, 227, 228, 251Indian Penal Code, 1960- Section 109, 201, 279, 299, 304, 304A, 304II, 337Motor Vehicles Act, 1988- Section 3, 4, 181, 134, 187
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High Courts17 Apr 2026Dismissed

Haripada Roy Vs State Of West Bengal

Calcutta High Court · (2026) 04 CAL CK 0600

Indian Penal Code, 1860-Section 201, 302, 363, 376ABProtection Of Children From Sexual Offences Act, 2012-Section 5(m)(i), 5(m)(iv), 6, 29, 30Code Of Criminal Procedure, 1973-Section 161, 164, 313
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