High Courts09 Jun 2026Disposed Of
Natarajan Vs Gandhi
Madras High Court · (2026) 06 MAD CK 0433
Code Of Civil Procedure, 1908-Section 100, 103
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 16 of 59,257
High Courts09 Jun 2026
Suresh Vs State
Madras High Court · (2026) 06 MAD CK 0432
Bharatiya Nyaya Sanhita, 2023-Section 75(c), 269, 332(c)Protection Of Children From Sexual Offences Act, 2012-Section 11(1), 12
High Courts09 Jun 2026Disposed Of
Kumar Vs Deputy Inspector General Of Prisons And Others
Madras High Court · (2026) 06 MAD CK 0431
Indian Penal Code, 1860-Section 302
High Courts09 Jun 2026
Sanjay Shankar Vs State
Madras High Court · (2026) 06 MAD CK 0430
Bharatiya Nyaya Sanhita, 2023-Section 75(1), 269Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts09 Jun 2026Dismissed
Administrator Vs Principal General Manager And Others
Madras High Court · (2026) 06 MAD CK 0429
Arbitration And Conciliation Act, 1996-Section 26, 34, 34(2A), 43(4)
High Courts09 Jun 2026
Raja And Others Vs State
Madras High Court · (2026) 06 MAD CK 0428
Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2), 326(A)Mines And Minerals (Development And Regulation) Act, 1957-Section 21(1)
High Courts09 Jun 2026
V.Muralidharan Vs S.Manonmani And 2 Others
Madras High Court · (2026) 06 MAD CK 0427
High Courts09 Jun 2026
Prakash @ Manda Prakash Vs State
Madras High Court · (2026) 06 MAD CK 0426
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 125, 126(2), 269, 296(b), 311, 324(4), 351(3)
High Courts09 Jun 2026Dismissed
Alok Barman And Others Vs Arijit Barman (Minor) Represented By Mother Kanchani (Mahanta) Barman And Others
Calcutta High Court · (2026) 06 CAL CK 0422
West Bengal Land Reforms Act, 1955-Section 8Limitation Act, 1963-Section 5
High Courts09 Jun 2026Dismissed
Amal Kumar Shikdar @ Sikdar And Another Vs Central Bank Of India And Others
Calcutta High Court · (2026) 06 CAL CK 0421
Constitution Of India, 1950-Article 227Limitation Act, 1963-Section 14
High Courts09 Jun 2026Allowed
Gajbadan Tradewing Private Limited Vs Edward And Others
Calcutta High Court · (2026) 06 CAL CK 0420
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908- Order 2 Rule 6, Order 7 Rule 11Limitation Act, 1963-Section 14
High Courts09 Jun 2026Allowed/ Disposed Of
Samser Ali And Others Vs Sri Santosh Sharma And Others
Calcutta High Court · (2026) 06 CAL CK 0419
High Courts09 Jun 2026Allowed
Farida Parvin Vs State Of West Bengal
Calcutta High Court · (2026) 06 CAL CK 0418
Code Of Criminal Procedure, 1973-Section 451, 452, 457, 458, 459Bharatiya Nyaya Sanhita, 2023-Section 61(2), 308(5), 319(2), 351(2), 351(3)
Tribunals and Commissions09 Jun 2026
Indian Steel Association Vs. Bhadrasahi/Guali Truck Association and Others
Competition Commission Of India · (2026) 06 CCI CK 0410
Competition Act, 2002- Section 3, 3(1), 3(3), 3(3)(a), 3(3)(b), 4, 19(1)(a), 19(3), 26(1), 27, 27(a), 33, 35, 48, 48(1), 48(3)
High Courts09 Jun 2026
Premtin Roel Vs State Of Manipur & Ors
Manipur High Court · (2026) 06 MAN CK 0387
High Courts09 Jun 2026Disposed Of
Purnima Sinha W/o Pyarelal Sinha Vs Pyarelal Sinha
Chhattisgarh High Court · (2026) 06 CHH CK 0385
High Courts09 Jun 2026Dismissed
Rajesh Kumar Vaswani Vs Anil Kumar Shivdasani & Ors
Chhattisgarh High Court · (2026) 06 CHH CK 0384
Chhattisgarh Rent Control Act, 2011 - Section 13
High Courts09 Jun 2026Disposed Of
Umesh Thakur S/o Jagdish Thakur & Ors Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 06 CHH CK 0383
Chhattisgarh Land Revenue Code, 1959 - Section 32, 89
High Courts09 Jun 2026Disposed Of
Bhupendra Kumar Sahu S/O Gokul Prasad Sahu Vs State Of Chhattisgarh & Ors
Chhattisgarh High Court · (2026) 06 CHH CK 0382
Chhattisgarh Civil Services (Classification, Control and Appeal) Rules, 1966 - Rule 9, 23