High Courts08 Jun 2026Disposed Of
Prakash Chandra Devrari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0404
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 18 of 59,257
High Courts08 Jun 2026Allowed
Afzal Ahmed Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0403
High Courts08 Jun 2026Allowed
Rajesh Kumar Verma And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2026) 06 UK CK 0402
High Courts08 Jun 2026Dismissed
Meenakshi Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2026) 06 UK CK 0401
High Courts08 Jun 2026Dismissed
Haseen Ahemad Vs Commissioner, State Goods And Service Tax Commissionerate And Another
Uttarakhand High Court · (2026) 06 UK CK 0400
High Courts08 Jun 2026Allowed
Haseen Ahemad Vs Commissioner, State Goods And Service Tax Commissionerate And Another
Uttarakhand High Court · (2026) 06 UK CK 0399
High Courts08 Jun 2026Dismissed
Shakti Feeds Corp. Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0398
High Courts08 Jun 2026Dismissed
Symbiosis Pharmaceuticals Pvt. Ltd. Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2026) 06 UK CK 0397
High Courts08 Jun 2026
Kynjaimon Amse (Since Deceased) Vs National Highways Authority Of India (NHAI) & Ors
Meghalaya High Court · (2026) 06 MEG CK 0393
High Courts08 Jun 2026Disposed Of
Daljitsing A. Sangma Vs State Of Meghalaya
Meghalaya High Court · (2026) 06 MEG CK 0392
Indian Penal Code, 1860 - Section 375, 375(a), 376(2), 376(2)(f)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 - Section 3(a), 5(l)(n), 6
High Courts08 Jun 2026Disposed Of
James Syiemiong Vs Artaban B. Ropmay
Meghalaya High Court · (2026) 06 MEG CK 0391
Limitation Act, 1963 - Section 5Constitution Of India, 1950 - Article 226
High Courts08 Jun 2026Dismissed
Chief Executive Officer, Shillong Cantonment Board, Shillong Vs Ratan Pradhan & Ors
Meghalaya High Court · (2026) 06 MEG CK 0390
High Courts08 Jun 2026Disposed Of
Salloi J. Sangma Vs Khasi Hills Autonomous District Council, Represented By Its Secretary, Shillong & Ors
Meghalaya High Court · (2026) 06 MEG CK 0389
High Courts08 Jun 2026Disposed Of
Bolnington Syiemsad Vs Khasi Hills Autonomous District Council, Represented By Its Secretary, Shillong & Ors
Meghalaya High Court · (2026) 06 MEG CK 0388
High Courts08 Jun 2026Disposed Of
Julie And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0381
Constitution Of India, 1950-Article 226
High Courts08 Jun 2026Disposed Of
Komalpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0380
Constitution Of India, 1950-Article 226
High Courts08 Jun 2026Disposed Of
Monika Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0379
Constitution Of India, 1950-Article 226