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Search 11,85,147 Indian judgments.

11,85,147 judgments in All Courts · page 163 of 59,258

High Courts16 Apr 2026Dismissed

Devi Prasad Through Attorney Sandeep Soni Vs Dwarika Prasad & Ors

Delhi High Court · (2026) 04 DEL CK 0711

Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151, Order 12 Rule 6, Order 16 Rule 1

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High Courts16 Apr 2026Disposed Of

Dinesh Murmu Vs State Of The Nct Of Delhi

Delhi High Court · (2026) 04 DEL CK 0710

Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 307

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High Courts16 Apr 2026Dismissed

Hari Prasad Pandey Vs State Thru C.B.I.

Delhi High Court · (2026) 04 DEL CK 0709

Code of Criminal Procedure, 1973- Section 154, 207, 313, 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13(1)(d), 13(2), 20

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High Courts16 Apr 2026Disposed Of

Sheetal Gupta Vs Municipal Corporation Of Delhi And Ors

Delhi High Court · (2026) 04 DEL CK 0708

Constitution of India, 1950- Article 226

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High Courts16 Apr 2026Disposed Of

Moneywise Financial Services Pvt Ltd Vs Serum And Vaccines Inc And Ors

Delhi High Court · (2026) 04 DEL CK 0707

Arbitration and Conciliation Act, 1996- Section 8, 11, 11(6), 11(6A), 12(2), 16, 21, 37

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High Courts16 Apr 2026Disposed Of

Vishal Gupta Vs Municipal Corporation Of Delhi Through Commissioner & Anr

Delhi High Court · (2026) 04 DEL CK 0706

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High Courts16 Apr 2026Disposed Of

Teli Tangum Camdir Vs State Nct Of Delhi & Ors

Delhi High Court · (2026) 04 DEL CK 0705

Bharatiya Nyaya Sanhita, 2023- Section 3(5), 106

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High Courts16 Apr 2026Disposed Of

Vivek Kumar And Ors Vs Govt Ofnct Of Delhi And Anr

Delhi High Court · (2026) 04 DEL CK 0704

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A

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High Courts16 Apr 2026Disposed Of

Jail Rochlani & Ors. Vs State Govt Of Nct Of Delhi & Anr

Delhi High Court · (2026) 04 DEL CK 0703

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 406, 498A

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High Courts16 Apr 2026Disposed Of

Harsh Mittal Vs State Of Nct Of Delhi And Anr

Delhi High Court · (2026) 04 DEL CK 0702

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 279, 338

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High Courts16 Apr 2026Allowed

Pawan Kapoor Vs Registrar Of Cooperative Socities & Ors.

Delhi High Court · (2026) 04 DEL CK 0701

Constitution of India, 1950- Article 226, 227Delhi Co operative Societies Act, 1972- Section 80Delhi Co operative Societies Act, 2003- Section 115

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High Courts16 Apr 2026Allowed

Panna Lal Kapoor Since Deceased Through Legal Representative Parveen Kapoor Vs Registrar Of Cooperative Societies & Ors.

Delhi High Court · (2026) 04 DEL CK 0700

Constitution of India, 1950- Article 226, 227Delhi Co operative Societies Act, 1972- Section 80Delhi Co operative Societies Act, 2003- Section 115

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High Courts16 Apr 2026Disposed Of

Padam Sagar Baveja Vs Neeti Singh & Ors

Delhi High Court · (2026) 04 DEL CK 0699

Code of Civil Procedure, 1908- Order 21 Rule 66

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High Courts16 Apr 2026Disposed Of

Dr. Radha Dubey Vs Govt. Of Nct Of Delhi And Ors

Delhi High Court · (2026) 04 DEL CK 0698

Central Civil Services (Leave) Rules, 1972- Rule 25

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High Courts16 Apr 2026Allowed

Saroj Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 04 CHH CK 0676

Bhartiya Nagarik Suraksha Sanhita, 2023- Section 84, 351, 483Bhartiya Nyay Sanhita, 2023- Section 103(1), 209, 269Arms Act, 1959- Section 25, 27

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Tribunals and Commissions16 Apr 2026Disposed Of

Manoj Kumar Vs Director General, Employees’ State Insurance Corporation, Panchdeep Bhawan, Cig Marg, New Delhi -110001 & Ors

Central Administrative Tribunal · (2026) 04 CAT CK 0639

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High Courts16 Apr 2026Disposed Of

Chandana Ray Sarkar Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0605

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High Courts16 Apr 2026Disposed Of

Sangita Raha & Anr Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0604

West Bengal Hindu Marriage Registration Rules, 2010-Rule 15(4)Surrogacy (Regulation) Act, 2021- Regulation 4(c)Assisted Reproductive Technology (Regulation) Act, 2021-Section 21(g)

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High Courts16 Apr 2026Disposed Of

Minakshi Roy Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0603

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High Courts16 Apr 2026Disposed Of

Rinki Sarkar Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0602

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