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Supreme Court16 Apr 2026Disposed Of

S. Valliammai & Others Vs S. Ramanathan & Another

Supreme Court Of India · (2026) 04 SC CK 0496

Civil Procedure Code, 1908- Section 115, Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(2), Order 2 Rule 2(3), Order 7 Rule 1(a), Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 13, Order 7 Rule 11(b), Order 7 Rule 11(c), Order 7 Rule 11(d), Order 7 Rule 11(e), Order 7 Rule 11(f), Order 39 Rule 1, Order 39 Rule 2Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002- Section 34
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