High Courts13 Apr 2026Dismissed
Anju @Sonia @ Baby Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0688
Indian Penal Code, 1860- Section 120B, 302, 328, 364, 365, 392
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 169 of 59,258
High Courts13 Apr 2026Disposed Of
Gulshan Khurana Vs Manju Monga
Delhi High Court · (2026) 04 DEL CK 0687
Code of Civil Procedure, 1908- Section 100, Order 7 Rule 11Transfer of Property Act, 1882- Section 106Registration Act, 1908- Section 17(1)(d)
High Courts13 Apr 2026Dismissed
Manpar Icon Technologies Vs Assistant Commissioner, Cgst Division Kirti Nagar And Anr
Delhi High Court · (2026) 04 DEL CK 0686
Constitution of India, 1950- Article 226Central Goods and Service Tax Act, 2017- Section 74, 107, 160, 161Central Goods and Services Tax Rules, 2017- Rule 109A
High Courts13 Apr 2026Dismissed
Kiran Devi & Ors Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0685
Railway Claims Tribunal Act, 1987- Section 23
High Courts13 Apr 2026Dismissed
Radiance Infracon And Developers Pvt Ltd Vs GLS Infratech Pvt Ltd
Delhi High Court · (2026) 04 DEL CK 0684
Code of Civil Procedure, 1908, 1908- Section 151Arbitration and Conciliation Act, 1996- Section 28, 28(2), 34, 34(2)(b)(ii), 34(4), 37Commercial Courts Act, 2015- Section 13
High Courts13 Apr 2026Disposed Of
Bishan Singh Jasbir Singh Jwellers Llp Vs Mount Spring Beverages Private Limited
Delhi High Court · (2026) 04 DEL CK 0683
Constitution of India, 1950- Article 227Code of Civil Procedure 1908- Section 151
High Courts13 Apr 2026Allowed
Urvashi Aggarwal Vs Inder Paul Aggarwal
Delhi High Court · (2026) 04 DEL CK 0682
Hindu Marriage Act, 1955- Section 9, 13(1)(ia), 28Family Courts Act, 1984- Section 19Evidence Act, 1872- Section 73
High Courts13 Apr 2026Allowed
Delhi Transport Corporation Vs Harish Chandra
Delhi High Court · (2026) 04 DEL CK 0681
Constitution of India, 1950- Article 226, 227Indian Penal Code, 1860- Section 420, 468, 471Industrial Disputes Act, 1947- Section 17B
High Courts13 Apr 2026Dismissed
Abhinav Jain Vs Income Tax Officer & Ors
Delhi High Court · (2026) 04 DEL CK 0680
Constitution of India, 1950- Article 226Income Tax Act, 1961- Section 2(3), 6(1), 10(4)(ii), 10(15)(fa), 139(1)(b), 142(1), 144B, 144C(13), 147, 148, 148A, 148A(b), 148A(d), 149(1), 149(1)(a), 149(1)(b)Finance Act of 2023- Section 151, 151A
High Courts13 Apr 2026Allowed
Shabnam Aara Sheikh Vs State of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0660
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 84, 483Narcotic Drugs and Psychotropic Substances Act, 1985- Section 20(B)
High Courts13 Apr 2026Dismissed
Amit Kumar Singh Vs Ashraf Bano
Chhattisgarh High Court · (2026) 04 CHH CK 0659
Recovery of Debts and Bankruptcy Act, 1993- Section 18Transfer of Property Act, 1882- Section 53(A)Code of Civil Procedure, 1908- Order 47 Rule 1
Tribunals and Commissions13 Apr 2026Disposed Of
Mamta Devi @ Manda Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0638
Tribunals and Commissions13 Apr 2026Disposed Of
Moni Sarkar, Daughter Of Late Ajit Sarkar Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0637
Administrative Tribunals Act, 1985 - Section 19Hindu Marriage Act, 1955 - Section 13B
Tribunals and Commissions13 Apr 2026Dismissed
Sudheesh Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0636
Tribunals and Commissions13 Apr 2026Disposed Of
Meherunechha Bibi Wife Of Late Afsar Ali Sardar Ex. Postman & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0635
Administrative Tribunals Act, 1985 - Section 19
Tribunals and Commissions13 Apr 2026Allowed/ Dismissed
Bhim Singh & Ors Vs Union Public Service Commission Through Secretary Dholpur House, Shahjahan Road, New Delhi-110069
Central Administrative Tribunal · (2026) 04 CAT CK 0634
Tribunals and Commissions13 Apr 2026Allowed
Rekha Sagwan Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0633
Administrative Tribunals Act, 1985 - Section 19Constitution Of India, 1950 - Article 311(2)
High Courts13 Apr 2026Dismissed
Vijai Kumar Yadav Vs State Of U.P. And 3 Others
Allahabad High Court · (2026) 04 AHC CK 0597
Supreme Court13 Apr 2026
Surendra @ Sunda Vs State Of Uttar Pradesh
Supreme Court Of India · (2026) 04 SC CK 0546
Constitution of India, 1950- Article 161Code of Criminal Procedure, 1973- Section 432Indian Penal Code, 1860- Section 148, 149, 302
Supreme Court13 Apr 2026
In Re: Phalodi Accident Vs National Highways Authority Of India And Others
Supreme Court Of India · (2026) 04 SC CK 0545
Constitution of India, 1950- Article 21, 142Control of National Highways (Land and Traffic) Act, 2002- Section 26