JUDGMENT DATABASE

Search 11,85,147 Indian judgments.

11,85,147 judgments in All Courts · page 170 of 59,258

Supreme Court13 Apr 2026Allowed

VPS Healthcare Private Limited And Another Vs Prabhat Kumar Srivastava And Another

Supreme Court Of India · (2026) 04 SC CK 0483

Code of Civil Procedure, 1908- Section 47, 151Arbitration and Conciliation Act, 1996- Section 34, 36, 37Contract Act, 1872- Section 124, 125

Read judgment Generate summary

Supreme Court13 Apr 2026Allowed

Accamma Sam Jacob Vs State Of Karnataka & Anr. Etc

Supreme Court Of India · (2026) 04 SC CK 0482

Constitution of India, 1950- Article 226Bharatiya Nagarik Suraksha Sanhita, 2023- Section 175(3)Code of Criminal Procedure, 1973- Section 156(3), 482

Read judgment Generate summary

Supreme Court13 Apr 2026Allowed

Dhananjay Rathi Vs Ruchika Rathi

Supreme Court Of India · (2026) 04 SC CK 0481

Constitution of India, 1950- Article 142, 142(1)Bharatiya Nagarik Suraksha Sanhita 2023- Section 528Code of Criminal Procedure, 1973- Section 125, 482

Read judgment Generate summary

Supreme Court13 Apr 2026Dismissed

Aspinwall And Co. Ltd Vs Inspecting Assistant Commissioner

Supreme Court Of India · (2026) 04 SC CK 0480

Banking Regulation Act, 1949- Section 5Kerala Agricultural Income Tax Act, 1991- Section 2(7), 2(20), 3, 12, 48, 54, 57, 58, 59, 60Income Tax Act, 1961- Section 72A

Read judgment Generate summary

Supreme Court13 Apr 2026Allowed

Anosh Ekka Vs State Through Central Bureau Of Investigation

Supreme Court Of India · (2026) 04 SC CK 0479

Constitution of India, 1950- Article 20(3)Indian Penal Code, 1860- Section 120B, 193, 420Prevention of Corruption Act, 1988- Section 13(1)(d), 13(2)

Read judgment Generate summary

High Courts13 Apr 2026

Jodibala Haobijam Vs RIMS

Manipur High Court · (2026) 04 MAN CK 1036

Read judgment Generate summary

High Courts13 Apr 2026

S. Chingnu & 2 Ors Vs State Of Manipur & 2 Ors

Manipur High Court · (2026) 04 MAN CK 1035

Read judgment Generate summary

High Courts13 Apr 2026

N.S. Leishiwon & 22 Ors. Vs State Of Manipur & 867 Ors

Manipur High Court · (2026) 04 MAN CK 1034

Read judgment Generate summary

High Courts13 Apr 2026

Tayenjam Chandrakumar Singh Vs State Of Manipur & Ors

Manipur High Court · (2026) 04 MAN CK 1033

Read judgment Generate summary

High Courts13 Apr 2026

In Re, Registrar General, High Court Of Manipur Vs Principal Accountant General (A & E), Manipur

Manipur High Court · (2026) 04 MAN CK 1032

Read judgment Generate summary

High Courts13 Apr 2026

Tek Bahadur Niroula Vs State Of Manipur & 13 Ors.

Manipur High Court · (2026) 04 MAN CK 1031

Read judgment Generate summary

High Courts11 Apr 2026Allowed

Arvind Kumar R Vs State Of Karnataka & Ors

Karnataka High Court · (2026) 04 KAR CK 1164

Indian Penal Code, 1860 - Section 149, 420Bharatiya Nyaya Sanhita, 2023 - Section 316(2), 318(4)Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 482

Read judgment Generate summary

High Courts10 Apr 2026Disposed Of