High Courts02 Apr 2026Allowed
Vinod Kumar Vs Himachal Road Transport Corporation (HRTC) And Others
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0179
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 199 of 59,258
High Courts02 Apr 2026Dismissed
Vijay Kumar Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0178
High Courts02 Apr 2026Disposed Of
Suneel Kumar Vs State Of Himachal Pradesh And Anr
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0177
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Bharatiya Nyaya Sanhita, 2023-Section 64, 64(2)
High Courts02 Apr 2026Allowed
Pyar Chand Sharma Vs State Of H.P And Another
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0176
High Courts02 Apr 2026Dismissed
Land Acquisition Collector Vs Registrar (Judicial) Administrator-General High Court Of H.P. & Others.
High Court Of Himachal Pradesh · (2026) 04 SHI CK 0175
Land Acquisition Act, 1894-Section 4, 18, 30, 54
High Courts02 Apr 2026Disposed Of
Bhopinder Singh Vs State Of J&K
Jammu And Kashmir High Court · (2026) 04 J&K CK 0174
Constitution of India, 1950- Article 21Ranbir Penal Code, 1989- Section 34, 109, 302Arms Act, 1959- Section 30
High Courts02 Apr 2026Disposed Of
Amin Allaie Vs National Investigating Agency
Jammu And Kashmir High Court · (2026) 04 J&K CK 0167
Constitution of India, 1950- Article 21Narcotic Drugs And Psychotropic Substances Act, 1985- Section 8, 21Indian Penal Code, 1860- Section 120(B)
High Courts02 Apr 2026Disposed Of
Vikas Kumar Sharma Vs Union Territory of J&K
Jammu And Kashmir High Court · (2026) 04 J&K CK 0166
Narcotic Drugs And Psychotropic Substances Act, 1985- Section 8, 21, 22
High Courts02 Apr 2026Dismissed
Gujarat Electricity Board Vs Ramaben Balkrishna Purohit (Dec. Thro Legal Heirs) & Ors
Gujarat High Court · (2026) 04 GUJ CK 0159
Electric Supply Rules, 1956-Rule 74, 75, 76, 77, 78, 79, 80, 82Fatal Accidents Act, 1855-Section 1AIndian Succession Act, 1925-Section 306
High Courts02 Apr 2026Disposed Of
Jagadishbhai Ghelabhai Rathod & Ors. Vs State Of Gujarat
Gujarat High Court · (2026) 04 GUJ CK 0158
Code Of Criminal Procedure, 1973-Section 360(1)(iii), 397, 401Indian Penal Code, 1860-Section 114, 323, 324Gujarat Police Act, 1951-Section 135
High Courts02 Apr 2026Disposed Of
Fayaj Ali And 64 Ors Vs Election Commission Of India And 4 Ors
Gauhati High Court · (2026) 04 GAU CK 0155
High Courts02 Apr 2026Disposed Of
Khoitun Bibi And 39 Ors Vs Election Commission Of India And 4 Ors
Gauhati High Court · (2026) 04 GAU CK 0154
Constitution of India, 1950- Article 226Representation of the People Act, 1950- Section 2(h), 21(3), 22, 23, 24
High Courts02 Apr 2026Allowed
Oriental Insurance Company Ltd. Vs Jindal India Limited
Delhi High Court · (2026) 04 DEL CK 0104
Arbitration & Conciliation Act, 1996- Section 21, 34Insurance Act, 1938- Section 64UM
High Courts02 Apr 2026Allowed
Champat Rai Jain Vs C.B.I.
Delhi High Court · (2026) 04 DEL CK 0103
Code of Criminal Procedure, 1973- Section 207, 248(1), 313(1)(b), 374, 482Indian Penal Code, 1860- Section 120B, 420Prevention of Corruption Act, 1988- Section 7, 13(1), 13(1)(d), 13(2), 19(1)(c),
High Courts02 Apr 2026Dismissed
K.C.Sharma Vs C.B.I.
Delhi High Court · (2026) 04 DEL CK 0102
Code of Criminal Procedure, 1973- Section 161, 207, 248(2), 313(1)(b), 374Indian Penal Code, 1860- Section 34, 120B, 323, 506Prevention of Corruption Act, 1988- Section 7, 13(1), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts02 Apr 2026Allowed
V.K. Datta Vs Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0101
Code of Criminal Procedure, 1973- Section 207, 248(1), 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20, 27Evidence Act, 1872- Section 114
High Courts02 Apr 2026Allowed
Dinesh Garg Vs C.B.I.
Delhi High Court · (2026) 04 DEL CK 0100
Code of Criminal Procedure, 1973- Section 207, 248(1), 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20, 27Evidence Act, 1872- Section 114
High Courts02 Apr 2026Disposed Of
Tarun Alias Rocky Vs State N.C.T. Of Delhi
Delhi High Court · (2026) 04 DEL CK 0099
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 299, 300, 302, 304, 304I, 304II, 324Evidence Act, 1872- Section 114, 134
High Courts02 Apr 2026Dismissed
Brown Forman Distillery, Inc Vs Brewholik Private Limited & Anr
Delhi High Court · (2026) 04 DEL CK 0098
Code of Civil Procedure, 1908- Section 151, Order 39 Rule 4Bhartiya Nyaya Sanhita, 2023- Section 345, 347, 349Indian Penal Code, 1860- Section 481, 483, 486
High Courts02 Apr 2026Allowed
Eros City Developers Pvt. Ltd Vs Smt. Gina Singh Choudhary & Anr.
Delhi High Court · (2026) 04 DEL CK 0097
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151