High Courts02 Apr 2026Disposed Of
Murliwala Infrastructure Private Limited Vs Government Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 04 DEL CK 0096
Indian Stamp Act, 1899- Section 47A, 56
JUDGMENT DATABASE
Search 11,85,147 Indian judgments.
11,85,147 judgments in All Courts · page 200 of 59,258
High Courts02 Apr 2026Disposed Of
Vimlendu Kumar Jha Vs Minal Bhatnagar
Delhi High Court · (2026) 04 DEL CK 0095
Constitution of India, 1950- Article 227Hindu Marriage Act, 1955- Section 13(1)(ia), 26
High Courts02 Apr 2026Dismissed
Shri Mohkam Singh Vs Delhi Jal Board
Delhi High Court · (2026) 04 DEL CK 0094
Constitution of India, 1950- Article 14Indian Penal Code, 1860- Section 34, 307Industrial Disputes Act, 1947- Section 10(1)(d), 12(5)
High Courts02 Apr 2026Dismissed
Mittal Electronics Vs Sujata Home Appliances (P) Ltd. & Ors.
Delhi High Court · (2026) 04 DEL CK 0093
Code of Civil Procedure, 1098- Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999- Section 29(6)
High Courts02 Apr 2026Allowed
Rahul Vs State Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0092
Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 34, 302, 323
High Courts02 Apr 2026Dismissed
Deepak Alias Appu Vs State (Govt. Nct Of Delhi)
Delhi High Court · (2026) 04 DEL CK 0091
Narcotic Drugs And Psychotropic Substances Act, 1985- Section 21(c), 37
High Courts02 Apr 2026Dismissed
Chibuzor Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0090
Narcotic Drugs And Psychotropic Substances Act, 1985- Section 21, 37Foreigners Act, 1946- Section 14
High Courts02 Apr 2026Allowed
Md. Shahnawaz Vs State Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0089
Indian Penal Code, 1860- Section 34, 201, 304B, 498A
High Courts02 Apr 2026Allowed
Nitin Kaushik Vs State Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0088
Indian Penal Code, 1860- Section 34, 120B, 419, 420, 467, 468, 471
High Courts02 Apr 2026Allowed
Boni Saha Vs State Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0087
Indian Penal Code, 1860- Section 34, 420, 468, 471
High Courts02 Apr 2026Allowed
Raghunath Saha Vs State Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0086
Indian Penal Code, 1860- Section 34, 420, 468, 471
High Courts02 Apr 2026Allowed
Vimal Mishra Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0085
Indian Penal Code, 1860- Section 34, 307
High Courts02 Apr 2026Allowed
Mahendra Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0084
Railway Claims Tribunal Act, 1987- Section 23, 124A
High Courts02 Apr 2026Dismissed
Himanshu Gupta Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0083
Bharatiya Nyaya Sanhita, 2023- Section 105
High Courts02 Apr 2026Dismissed
M/s Karix Mobile Private Limited Vs National Informatics Centre Services Inc & Ors.
Delhi High Court · (2026) 04 DEL CK 0072
Constitution of India, 1950- Article 226
High Courts02 Apr 2026Disposed Of
Govt Of Nct Of Delhi And Ors Vs Shri Ram Veer Singh
Delhi High Court · (2026) 04 DEL CK 0071
Constitution of India, 1950- Article 239AA
High Courts02 Apr 2026Allowed
D.B.Upadhyaya Vs D.D.C. And Others
Allahabad High Court · (2026) 04 AHC CK 0018
Constitution Of India, 1950-Article 226Arms Act, 1959-Section 29(b)Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950-Section 20, 20(b)
High Courts02 Apr 2026Dismissed
Shyam Pal Vs B.S. Enterprises
Allahabad High Court · (2026) 04 AHC CK 0017
Constitution Of India, 1950-Article 227Uttar Pradesh Regulation Of Urban Premises Tenancy Act, 2021-Section 2(11), 4(3), 21(2)(a), 21(2)(b), 21(2)(m), 35Bombay Rents, Hotel And Lodging House Rates Control Act, 1947-Section 13(1)(g)
High Courts02 Apr 2026
Yambem Puni Vs Ranjita Achom And 3 Others
Manipur High Court · (2026) 04 MAN CK 0322
High Courts02 Apr 2026
Leishangthem Mahindrakumar Singh Vs State Of Manipur & 5 Ors
Manipur High Court · (2026) 04 MAN CK 0321